Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Union of India - Section Section 75 in The Merchant Shipping Act, 1958 75. [ Application of Part.- This Part applies to-(a)every sea-going Indian ship fitted with mechanical means of propulsion wherever it is; and(b)every foreign ship while it is at port or place in India.
