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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Gujarat - Subsection

Section 9(2) in Assistant Inspector of Motor Vehicles Class III (Departmental Examination) Rules, 2015

(2)The Head of Office shall scrutinise the application with regard to his eligibility for appearing at the examination and forward the same to the Board through the Commissionerate of Transport, Gujarat State, along with the Certificate of Eligibility as specified in Appendix 'C'.