Section 5 in The M.P. Sthaniya Nidhi Sampariksha Niyam, 1974
5. Record and service of requisition.
- A record of all requisitions made under Section 6 shall be kept by the Auditor in Form I. A requisition may be sent to the addressee by registered post or delivered through a messenger and in the latter case an acknowledgment shall be obtained in the said Form.
