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[Cites 0, Cited by 0] [Section 8(3)] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(3)(b) in The Merchant Shipping (Cargo Ship Construction And Survey) Rules, 1974

(b)the emergency source of electric power shall be so arranged that it will operate efficiently when the ship is listed 22-1/2 degrees and when the trim of the ship is 10 degrees from an even keel;