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[Cites 0, Cited by 0] [Section 91(4)] [Section 91] [Entire Act]

State of Rajasthan - Subsection

Section 91(4)(a) in Rajasthan Panchayati Raj Act, 1994

(a)against an order made by the [Vikas Adhikari/Block Elementary Education Officer of the Panchayat Samiti or the Chief Executive Officer/ District elementary Education Officer.] [Substituted by Section 53 of the Rajasthan Panchayati Raj (Amendment) Act, 2000. published in Rajasthan Gazette Extraordinary Part IV-A dated 3.5.2000 with immediate effect.] of the Zila Parishad to the District Establishment Committee constituted under Section 90; and