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[Cites 0, Cited by 0] [Section 4A] [Entire Act]

State of Rajasthan - Subsection

Section 4A(4) in The Rajasthan Imposition of Ceiling on Agricultural Holdings Rules, 1973

(4)The quorum to constitute a meeting of the Committee shall be of three members:Provided that until a notification is issued under sub-rule (1) of rule 4-A, the quorum to constitute a meeting of committee shall be two.