Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 40 in The U.P. Narcotic Drugs Rules, 1986 40. Renewal of licence. - A licence may be renewed by the Collector on receipt of an application from the person concerned and on payment of the fees prescribed for the grant of such licence.
