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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(1)(h) in Telangana Domestic and Industrial Water Grid Pipelines (Acquisition of Right of user in Land) Act, 2015

(h)"Water Grid" means a network of synchornized Water providers and consumers, connected by transmission or transportation and distribution pipelines and operated by one or more control centres.