Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 82] [Entire Act] State of Jammu-Kashmir - Subsection Section 82(b) in The Jammu and Kashmir Representation of the People Act, 1957 (b)to affect the duration of the Legislative Assembly, if any, functioning immediately before the issue of the said notification.
