Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 79] [Entire Act] State of Jammu-Kashmir - Subsection Section 79(d) in Jammu and Kashmir Rights of Persons with Disabilities Act, 2018 (d)being in a position to dominate the will of a child or woman with disability and uses that position to exploit her sexually;
