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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Goa - Subsection

Section 5(1)(e) in The Goa, Daman and Diu (Excise Duty) Rules, 1964

(e)[ omitted.] [Omitted by Notification No. 1/9/99F in(R&C) (II) dated 22-12-99.]