Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16(3)] [Section 16] [Entire Act] State of Bihar - Subsection Section 16(3)(vii) in The Bihar (Coal Mining) Area Development Authority Act, 1986 (vii)Water-supply, drainage, sewage, sewage disposal and other public utilities, amenities and services including electricity and gas;