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[Cites 0, Cited by 0] [Section 749(2)] [Section 749] [Entire Act]

State of Jharkhand - Subsection

Section 749(2)(d) in Bihar Education Code, 1961

(d)It should also indicate the provision made for a library which should corn tain books at least for the value of rupees one thousand for a school and rupees three thousand for a college.