National Green Tribunal
Indian Council For Enviro-Legal Action vs National Ganga River Basin Authority on 22 August, 2019
Bench: Adarsh Kumar Goel, K. Ramakrishnan
Item Nos. 01 to 05 Court No. 1
BEFORE THE NATIONAL GREEN TRIBUNAL
PRINCIPAL BENCH, NEW DELHI
M.A. No. 254/2018, M.A. No. 872/2018,
M.A. No. 178/2019 & M.A. No. 193/2019
IN
Original Application No. 200/2014
WITH
Original Application No. 668/2017
(Earlier M.A. No. 923/2017
IN
O. A. No. 200/2014)
WITH
M.A. No. 141/2016 & M.A. No. 337/2018
IN
Original Application No. 10/2015
WITH
Original Application No. 390/2018
(Earlier O.A. No. 44/2017 (EZ)
WITH
Original Application No. 34/2018
M.C. Mehta Applicant(s)
Versus
Union of India & Ors. Respondent(s)
WITH
M. C. Mehta Applicant(s)
Versus
Union of India & Ors. Respondent(s)
WITH
Indian Council for Enviro-legal Action Applicant(s)
Versus
National Ganga River Basin Authority & Ors. Respondent(s)
WITH
Tribunal on its Own Motion (Suo Motu) Applicant(s)
Versus
1
State of Bihar & Ors. Respondent(s)
WITH
Vikrant Tongad Applicant(s)
Versus
Union of India & Ors. Respondent(s)
Date of hearing: 07.08.2019
Date of uploading of order: 22.08.2019
CORAM: HON'BLE MR. JUSTICE ADARSH KUMAR GOEL, CHAIRPERSON
HON'BLE MR. JUSTICE S.P. WANGDI, JUDICIAL MEMBER
HON'BLE MR. JUSTICE K. RAMAKRISHNAN, JUDICIAL MEMBER
HON'BLE DR. NAGIN NANDA, EXPERT MEMBER
ORDER
In view of order passed today in O.A. No. 200/2014, M.C. Mehta vs. Union of India & Ors., no further order is necessary in these matters.
The same stand disposed of.
We may note that no separate arguments have been addressed in the above matters.
Adarsh Kumar Goel, CP S.P. Wangdi, JM K. Ramakrishnan, JM 2 Dr. Nagin Nanda, EM August 07, 2019 Original Application No. 668/2017 and other connected matters DV 3