Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 3]

National Green Tribunal

Indian Council For Enviro-Legal Action vs National Ganga River Basin Authority on 22 August, 2019

Bench: Adarsh Kumar Goel, K. Ramakrishnan

Item Nos. 01 to 05                                    Court No. 1


             BEFORE THE NATIONAL GREEN TRIBUNAL
                 PRINCIPAL BENCH, NEW DELHI

              M.A. No. 254/2018, M.A. No. 872/2018,
              M.A. No. 178/2019 & M.A. No. 193/2019
                                  IN
                 Original Application No. 200/2014
                                WITH
                 Original Application No. 668/2017
                     (Earlier M.A. No. 923/2017
                                  IN
                        O. A. No. 200/2014)
                                WITH
              M.A. No. 141/2016 & M.A. No. 337/2018
                                  IN
                  Original Application No. 10/2015
                                WITH
                 Original Application No. 390/2018
                   (Earlier O.A. No. 44/2017 (EZ)
                                WITH
                 Original Application No. 34/2018


M.C. Mehta                                        Applicant(s)

                               Versus

Union of India & Ors.                             Respondent(s)

WITH

M. C. Mehta                                       Applicant(s)

                               Versus

Union of India & Ors.                             Respondent(s)

WITH

Indian Council for Enviro-legal Action                Applicant(s)

                               Versus

National Ganga River Basin Authority & Ors.       Respondent(s)

WITH

Tribunal on its Own Motion (Suo Motu)                 Applicant(s)

                               Versus




                                                                 1
 State of Bihar & Ors.                                  Respondent(s)

WITH

Vikrant Tongad                                          Applicant(s)

                                Versus

Union of India & Ors.                                  Respondent(s)



Date of hearing: 07.08.2019
Date of uploading of order: 22.08.2019


CORAM:      HON'BLE   MR. JUSTICE ADARSH KUMAR GOEL, CHAIRPERSON
            HON'BLE   MR. JUSTICE S.P. WANGDI, JUDICIAL MEMBER
            HON'BLE   MR. JUSTICE K. RAMAKRISHNAN, JUDICIAL MEMBER
            HON'BLE   DR. NAGIN NANDA, EXPERT MEMBER




                                ORDER

In view of order passed today in O.A. No. 200/2014, M.C. Mehta vs. Union of India & Ors., no further order is necessary in these matters.

The same stand disposed of.

We may note that no separate arguments have been addressed in the above matters.

Adarsh Kumar Goel, CP S.P. Wangdi, JM K. Ramakrishnan, JM 2 Dr. Nagin Nanda, EM August 07, 2019 Original Application No. 668/2017 and other connected matters DV 3