Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7C] [Entire Act] Union of India - Subsection Section 7C(i) in The Service Tax Rules, 1994 (i)fifteen days from the date prescribed for submission of such return, an amount of five hundred rupees;
