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Calcutta High Court

Commissioner Of Income Tax vs Shree Balaji Glass Manufacturing Pvt. ... on 25 March, 2009

Author: Kalidas Mukherjee

Bench: Subhro Kamal Mukherjee, Kalidas Mukherjee

1 ORDER SHEET IN THE HIGH COURT AT CALCUTTA SPECIAL JURISDICTION (INCOME TAX) ORIGINAL SIDE I. T. A. No. 23 of 2009 Commissioner of Income Tax, Kolkata - III Versus Shree Balaji Glass Manufacturing Pvt. Ltd.

Mr. Farhan Ghaffar, Adv. with Mr. S. S. Sarkar, Adv. . for the appellant BEFORE :

The Hon'ble Justice Subhro Kamal Mukherjee And The Hon'ble Justice Kalidas Mukherjee ___________________________________________________________ Date: 25.03.2009 ___________________________________________________________ Mr. Farhan Ghaffar, learned Advocate appearing for the appellant, prays for time.
Prayer is granted. Put up this matter on 1st April, 2009.
( Subhro Kamal Mukherjee, J. ) ( Kalidas Mukherjee, J. ) AKGoswami