Calcutta High Court
Commissioner Of Income Tax vs Shree Balaji Glass Manufacturing Pvt. ... on 25 March, 2009
Author: Kalidas Mukherjee
Bench: Subhro Kamal Mukherjee, Kalidas Mukherjee
1 ORDER SHEET IN THE HIGH COURT AT CALCUTTA SPECIAL JURISDICTION (INCOME TAX) ORIGINAL SIDE I. T. A. No. 23 of 2009 Commissioner of Income Tax, Kolkata - III Versus Shree Balaji Glass Manufacturing Pvt. Ltd.
Mr. Farhan Ghaffar, Adv. with Mr. S. S. Sarkar, Adv. . for the appellant BEFORE :
The Hon'ble Justice Subhro Kamal Mukherjee And The Hon'ble Justice Kalidas Mukherjee ___________________________________________________________ Date: 25.03.2009 ___________________________________________________________ Mr. Farhan Ghaffar, learned Advocate appearing for the appellant, prays for time.
Prayer is granted. Put up this matter on 1st April, 2009.
( Subhro Kamal Mukherjee, J. ) ( Kalidas Mukherjee, J. ) AKGoswami