Supreme Court - Daily Orders
Ravi Oraon vs The State Of Jharkhand on 5 July, 2023
ITEM NO.24 REGISTRAR COURT. 2 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. VIVEK SAXENA
Petition(s) for Special Leave to Appeal (C) No(s). 13841/2022
RAVI ORAON Petitioner(s)
VERSUS
THE STATE OF JHARKHAND & ORS. Respondent(s)
(only SC 9958 of 2023 and SC 11059 of 2023 are to be listed )
WITH
SLP(C) No. 9958/2023 (XVII)
(FOR ADMISSION and I.R. and IA No.89442/2023-CONDONATION OF DELAY
IN FILING and IA No.89443/2023-EXEMPTION FROM FILING O.T.)
SLP(C) No. 11059/2023 (XVII)
(FOR ADMISSION and I.R. and IA No.88836/2023-CONDONATION OF DELAY
IN FILING and IA No.88837/2023-EXEMPTION FROM FILING O.T.)
Date : 05-07-2023 This petition was called on for hearing today.
For Petitioner(s)
Mr. Ranjan Nikhil Dharnidhar, AOR
Ms. Sangeeta Singh, AOR
For Respondent(s)
Mr. Saiyad Uruj Abbas, A.A.G.
Mr. Shantanu Sagar, AOR
Mr. Gunjesh Ranjan, Adv.
Mr. Vishnu Sharma, Adv.
Ms. Madhusmita Bora, AOR
Mr. Pawan Kishore Singh, Adv.
Mr. Jayesh Gaurav, Adv.
Mr. Farrukh Rasheed, AOR
UPON hearing the counsel through Video Conference, the
Court made the following
O R D E R
Signature Not Verified SLP (C) No. 9958 of 2023 Digitally signed by PRIYANKA MALIK Date: 2023.07.06 11:10:35 IST Reason: Despite due service on respondent nos.1 and 3 to 6, there is no appearance.
However, Mr. Jayesh Gaurav, Ld. Advocate appearing for Mr. Farrukh Rasheed, Ld. AOR seeks for time to file vakalatnama and counter affidavit on behalf of respondent nos.5 and 6. Four weeks time, is granted for the said purpose.
Two weeks time, is granted to Ld. counsel for petitioner, to take fresh steps to issue notice to respondent no.2.
List again on 14.08.2023.
SLP (C) 11059 of 2023 Four weeks time, is granted to respondent nos.1 to 6 to file counter affidavit.
However, at this stage, Mr. Jayesh Gaurav, Ld. Advocate appearing for Mr. Farrukh Rasheed, Ld. AOR seeks for time to file vakalatnama and counter affidavit on behalf of respondent nos.5 and
6. Four weeks time, is granted for the said purpose.
List again on 14.08.2023.
VIVEK SAXENA Registrar pm