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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

State of Tamilnadu - Subsection

Section 24(1)(f) in Tamil Nadu Farmers' Management of Irrigation Systems Rules, 2002

(f)A Farmers' Organisation may, for the purpose of monitoring, install such devices as may be required and observe water flows and document, within its jurisdiction.