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[Cites 0, Cited by 0] [Section 525(1)] [Section 525] [Entire Act]

State of Kerala - Subsection

Section 525(1)(b) in Kerala Municipality Act, 1994

(b)if such person is not found, by leaving such document at his last known place of abode or business or by giving or tendering the same to some adult member or servant of his family; or