Indian Kanoon - Search engine for Indian Law

Supreme Court - Daily Orders

Commissioner Customs Central Excise ... vs M/S P. D. Industries Pvt. Ltd. on 23 July, 2018

Bench: Arun Mishra, S. Abdul Nazeer

     ITEM NO.12                              COURT NO.8                 SECTION IV-A

                                  S U P R E M E C O U R T O F      I N D I A
                                          RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL)...... Diary No(s). 18155/2018

     (Arising out of impugned final judgment and order dated 13-09-2017
     in TAXC No.44/2017 passed by the High Court Of Chhatisgarh At
     Bilaspur)

     COMMISSIONER, CUSTOMS, CENTRAL EXCISE & SERVICE
     TAX, RAIPUR, CHHATTISGARH                                           Petitioner(s)

                                                    VERSUS

     M/S. P.D. INDUSTRIES PVT. LTD.                     Respondent(s)
     (With appln.(s) for c/delay in filing SLP and exemption from
     filing c/c of the impugned judgment)

     WITH SLP(C)...........Diary No(s). 20731/2018 (IV-A) - (With appln.
     (s) for c/delay in filing SLP and exemption from filing c/c of the
     impugned judgment)

     Date : 23-07-2018 These petitions were called on for hearing today.

     CORAM :
                            HON'BLE MR. JUSTICE ARUN MISHRA
                            HON'BLE MR. JUSTICE S. ABDUL NAZEER

     For Petitioner(s)                Mr.   Sandeep Sethi,ASG
                                      Mr.   S.A. Haseeb,Adv.
                                      Ms.   Sunita Sharma,Adv.
                                      for   Mr. B. Krishna Prasad,AOR

     For Respondent(s)                Mr.   Anup Jain,AOR
                                      Mr.   Abhishek Baid,Adv.
                                      Mr.   Pulkittare,Adv.
                                      Mr.   Praneet Das,Adv.

                                      Mr. Krishnamohan K.,AOR
                                      Mr. Dania Nayyar,Adv.

                             UPON hearing the counsel the Court made the following
                                                O R D E R

Issue notice.

Tag with Civil Appeal No.1202/2011.

(Sarita Purohit) (Jagdish Chander) Court Master Branch Officer