Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Odisha - Subsection Section 3(4) in Orissa State Bar Council Legal Aid Rules, 1986 (4)Term of Office of the Legal Aid Committee shall be Co-extensive with the term of the Bar Council. Five of them shall form the quorum.
