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[Cites 0, Cited by 0] [Section 5(4)] [Section 5] [Entire Act]

State of Assam - Subsection

Section 5(4)(d) in Assam Public Procurement Act, 2017

(d)The procuring entity shall publish the Procurement Plan prepared pursuant to sub-clause (4) of this section on the State Public Procurement Portal and in the website of the concerned procuring entity :