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State of Madhya Pradesh - Section

Section 11 in The M.P. Public Services (Promotion) Rules, 2002

11. Representation in Promotion/Screening Committee.

- If the nominated members other than the member presiding the Promotion/Screening Committee in respect of the posts to be filled up by promotion do not represent the category of Scheduled Castes or Scheduled Tribes, then one member belonging to Scheduled Castes or Scheduled Tribes category of the same status shall be included in the Promotion/Screening Committee and the number of members of Promotion/Screening Committee shall be extended to that limit.