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Supreme Court - Daily Orders

State Of Haryana And Anr. Etc. Etc. vs Gurdeep Singh And Etc. on 22 November, 2017

Bench: Arun Mishra, Mohan M. Shantanagoudar

                                           1


     ITEM NO.801                   COURT NO.10                 SECTION IV-B

                         S U P R E M E C O U R T O F     I N D I A
                                 RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 5217/2017

     (Arising out of impugned final judgment and order dated 05-08-2015
     in RFA No. 5605/2009 05-08-2015 in RFA No. 5606/2009 05-08-2015 in
     RFA No. 5607/2009 05-08-2015 in RFA No. 5608/2009 05-08-2015 in RFA
     No. 5609/2009 05-08-2015 in RFA No. 5610/2009 05-08-2015 in RFA No.
     5611/2009 05-08-2015 in RFA No. 5612/2009 05-08-2015 in RFA No.
     5613/2009 05-08-2015 in RFA No. 5614/2009 05-08-2015 in RFA No.
     5615/2009 05-08-2015 in RFA No. 5616/2009 05-08-2015 in RFA No.
     5617/2009 05-08-2015 in RFA No. 5618/2009 05-08-2015 in RFA No.
     5619/2009 05-08-2015 in RFA No. 5620/2009 05-08-2015 in RFA No.
     5621/2009 05-08-2015 in RFA No. 5622/2009 05-08-2015 in RFA No.
     5623/2009 05-08-2015 in RFA No. 5624/2009 05-08-2015 in RFA No.
     5625/2009 05-08-2015 in RFA No. 5626/2009 05-08-2015 in RFA No.
     5627/2009 05-08-2015 in RFA No. 5628/2009 05-08-2015 in RFA No.
     5629/2009 05-08-2015 in RFA No. 5630/2009 05-08-2015 in RFA No.
     5631/2009 05-08-2015 in RFA No. 5632/2009 05-08-2015 in RFA No.
     5633/2009 05-08-2015 in RFA No. 5634/2009 05-08-2015 in RFA No.
     5635/2009 05-08-2015 in RFA No. 5636/2009 05-08-2015 in RFA No.
     5637/2009 05-08-2015 in RFA No. 5638/2009 05-08-2015 in RFA No.
     5639/2009 05-08-2015 in RFA No. 5640/2009 05-08-2015 in RFA No.
     5641/2009 05-08-2015 in RFA No. 5642/2009 05-08-2015 in RFA No.
     5643/2009 05-08-2015 in RFA No. 5644/2009 05-08-2015 in RFA No.
     5645/2009 05-08-2015 in RFA No. 5646/2009 05-08-2015 in RFA No.
     5647/2009 05-08-2015 in RFA No. 5648/2009 05-08-2015 in RFA No.
     5649/2009 05-08-2015 in RFA No. 5650/2009 05-08-2015 in RFA No.
     5651/2009 05-08-2015 in RFA No. 5652/2009 05-08-2015 in RFA No.
     5653/2009 05-08-2015 in RFA No. 5654/2009 05-08-2015 in RFA No.
     5655/2009 05-08-2015 in RFA No. 5656/2009 05-08-2015 in RFA No.
     5657/2009 05-08-2015 in RFA No. 5658/2009 05-08-2015 in RFA No.
     5659/2009 05-08-2015 in RFA No. 5660/2009 05-08-2015 in RFA No.
     5661/2009 05-08-2015 in RFA No. 5662/2009 05-08-2015 in RFA No.
     5663/2009 05-08-2015 in RFA No. 5664/2009 05-08-2015 in RFA No.
     5665/2009 05-08-2015 in RFA No. 5666/2009 05-08-2015 in RFA No.
     5667/2009 05-08-2015 in RFA No. 5668/2009 05-08-2015 in RFA No.
     5669/2009 05-08-2015 in RFA No. 5670/2009 05-08-2015 in RFA No.
     5671/2009 05-08-2015 in RFA No. 5672/2009 05-08-2015 in RFA No.
     5673/2009 05-08-2015 in RFA No. 5674/2009 05-08-2015 in RFA No.
     5675/2009 05-08-2015 in RFA No. 5676/2009 05-08-2015 in RFA No.
     5677/2009 05-08-2015 in RFA No. 5678/2009 05-08-2015 in RFA No.
     5679/2009 05-08-2015 in RFA No. 5680/2009 05-08-2015 in RFA No.
Signature Not Verified


     5681/2009 05-08-2015 in RFA No. 5682/2009 05-08-2015 in RFA No.
Digitally signed by
ASHWANI KUMAR
Date: 2017.11.22

     5683/2009 05-08-2015 in RFA No. 5684/2009 05-08-2015 in RFA No.
15:55:38 IST
Reason:


     5685/2009 05-08-2015 in RFA No. 5686/2009 05-08-2015 in RFA No.
     5687/2009 05-08-2015 in RFA No. 5688/2009 05-08-2015 in RFA No.
     5689/2009 05-08-2015 in RFA No. 5690/2009 05-08-2015 in RFA No.
     5691/2009 05-08-2015 in RFA No. 5692/2009 05-08-2015 in RFA No.
                                  2

5693/2009 05-08-2015 in RFA No. 5694/2009 05-08-2015 in RFA No.
5695/2009 05-08-2015 in RFA No. 5696/2009 05-08-2015 in RFA No.
5697/2009 05-08-2015 in RFA No. 5698/2009 05-08-2015 in RFA No.
5699/2009 05-08-2015 in RFA No. 5700/2009 05-08-2015 in RFA No.
5701/2009 05-08-2015 in RFA No. 5702/2009 05-08-2015 in RFA No.
5703/2009 05-08-2015 in RFA No. 5704/2009 05-08-2015 in RFA No.
5705/2009 05-08-2015 in RFA No. 5706/2009 05-08-2015 in RFA No.
5707/2009 05-08-2015 in RFA No. 5708/2009 05-08-2015 in RFA No.
5709/2009 05-08-2015 in RFA No. 5710/2009 05-08-2015 in RFA No.
5711/2009 05-08-2015 in RFA No. 5712/2009 05-08-2015 in RFA No.
5713/2009 05-08-2015 in RFA No. 5714/2009 05-08-2015 in RFA No.
5715/2009 05-08-2015 in RFA No. 5716/2009 05-08-2015 in RFA No.
5717/2009 05-08-2015 in RFA No. 5718/2009 05-08-2015 in RFA No.
5719/2009 05-08-2015 in RFA No. 5720/2009 05-08-2015 in RFA No.
5721/2009 05-08-2015 in RFA No. 5722/2009 05-08-2015 in RFA No.
5723/2009 05-08-2015 in RFA No. 5724/2009 05-08-2015 in RFA No.
5725/2009 05-08-2015 in RFA No. 5726/2009 05-08-2015 in RFA No.
5727/2009 05-08-2015 in RFA No. 5728/2009 05-08-2015 in RFA No.
5729/2009 05-08-2015 in RFA No. 5730/2009 05-08-2015 in RFA No.
5731/2009 05-08-2015 in RFA No. 5732/2009 05-08-2015 in RFA No.
5733/2009 05-08-2015 in RFA No. 5734/2009 05-08-2015 in RFA No.
5735/2009 05-08-2015 in RFA No. 5736/2009 05-08-2015 in RFA No.
5737/2009 05-08-2015 in RFA No. 5738/2009 05-08-2015 in RFA No.
5739/2009 05-08-2015 in RFA No. 5740/2009 05-08-2015 in RFA No.
5741/2009 05-08-2015 in RFA No. 5742/2009 05-08-2015 in RFA No.
5743/2009 05-08-2015 in RFA No. 5744/2009 05-08-2015 in RFA No.
5745/2009 05-08-2015 in RFA No. 5746/2009 05-08-2015 in RFA No.
5749/2009 05-08-2015 in RFA No. 5750/2009 05-08-2015 in RFA No.
5751/2009 05-08-2015 in RFA No. 5752/2009 05-08-2015 in RFA No.
99/2010 05-08-2015 in RFA No. 1043/2010 05-08-2015 in RFA No.
1046/2010 05-08-2015 in RFA No. 1846/2010 05-08-2015 in RFA No.
2202/2010 05-08-2015 in RFA No. 2203/2010 05-08-2015 in RFA No.
2204/2010 05-08-2015 in RFA No. 4301/2011 05-08-2015 in RFA No.
4302/2011 05-08-2015 in RFA No. 2890/2014 05-08-2015 in RFA No.
2891/2014 05-08-2015 in RFA No. 2892/2014 05-08-2015 in RFA No.
2893/2014 05-08-2015 in RFA No. 2894/2014 05-08-2015 in RFA No.
2895/2014 05-08-2015 in RFA No. 2896/2014 05-08-2015 in RFA No.
2965/2014 passed by the High Court Of Punjab & Haryana At
Chandigarh)

STATE OF HARYANA AND ANR. ETC. ETC.                Petitioner(s)

                                VERSUS

GURDEEP SINGH AND ETC.                             Respondent(s)



Date : 22-11-2017 This petition was called on Mentioning today.

CORAM :
          HON'BLE MR. JUSTICE ARUN MISHRA
          HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
                                   3




For Petitioner(s)     Mr. Vishwa Pal Singh, AOR

For Respondent(s)


          UPON being mentioned the Court made the following
                             O R D E R

List on 27.11.2017.

(NEELAM GULATI) (JAGDISH CHANDER) COURT MASTER (SH) BRANCH OFFICER