Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 971] [Entire Act] Union of India - Section Section 14 in The Indian Penal Code, 1860 14. “Servant of Government”.— The words “servant of Government” denote any officer or servant continued, appointed or employed in India by or under the authority of Government.
