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Army Public School, Nasirabad, Ajmer vs Arvind Bhandari on 15 December, 2025

Author: Pankaj Mithal

Bench: Pankaj Mithal

     ITEM NO.56                           COURT NO.9                SECTION XV

                                S U P R E M E C O U R T O F     I N D I A
                                        RECORD OF PROCEEDINGS

     Petition for Special Leave to Appeal (C) No.               6556/2025

     [Arising out of impugned final judgment and order dated 14-02-2025
     in SBCWP No. 17565/2022 passed by the High Court of Judicature for
     Rajasthan at Jaipur]

     ARMY PUBLIC SCHOOL, NASIRABAD, AJMER                            Petitioner(s)

                                                 VERSUS

     ARVIND BHANDARI                                                 Respondent(s)

     (FOR ADMISSION and IA No. 192506/2025 - PERMISSION TO FILE
     ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)

     WITH
     Diary No(s). 37199/2025 (XV)
     (IA No. 198708/2025 - CONDONATION OF DELAY IN FILING)

     Date : 15-12-2025 These matters were called on for hearing today.

     CORAM :              HON'BLE MR. JUSTICE PANKAJ MITHAL
                          HON'BLE MR. JUSTICE S.V.N. BHATTI

     For Parties                    Mr. Rahul Kaushik, Sr. Adv.
                                    Mr. Vishesh Vijay Kalra , AOR
                                    Ms. Sonia Sharma, Adv.

                                    Mr. Shadan Farasat, Sr. Adv.
                                    Mr. Samyak Gangwal, Adv.
                                    Mr. Rohin Bhansali, Adv.
                                    Mr. Tanuj Badhana, Adv.
                                    Mr. Kaustubh Chaturvedi, Adv.
                                    Mr. Rajesh Kumar, Adv.
                                    Mr. Gaurav Goel, AOR


                           UPON hearing the counsel the Court made the following
                                              O R D E R

List in the month of February, 2026 on a non-

miscellaneous day.

(SNEHA DAS) (NIDHI MATHUR) SENIOR PERSONAL ASSISTANT COURT MASTER (NSH)