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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of West Bengal - Subsection

Section 21(7) in The West Bengal Co-Operative Societies Act, 1983

(7)Notwithstanding anything contained in the Transfer of Property Act, 1882, or the Registration Act, 1908, an order making schemes under subsection (1) shall be sufficient conveyance, in accordance with the provisions of this section, to transfer the assets and liabilities of the transferor bank to the transferee bank.