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State of Uttar Pradesh - Section

Section 795 in Rules under the United Provinces Excise Act, 1910

795. Issues under bond for export.

- Issues under bond for export are governed by the paragraphs in Chapters VII and VIII. The officer-in-charge will issue pass in Form P.D. - 25. The duplicate copy of the pass will be sent direct to the officer-in-charge of the bonded warehouse to which export takes place and an advice in Form P.D. - 26 will be sent to the officer granting to the authority to import.