Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Telangana - Section Section 7 in Water (Prevention and Control of Pollution) Act, 1974 7. Vacation of seats by members. - If a member of a Board becomes subject to any of the disqualifications specified in section 6, his seat shall become vacant.
