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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(3) in The National Commission For Women (Annual Statement Of Accounts And Annual Report) Rules, 1995

(3)Copies of the authenticated report shall be submitted by the Member-Secretary to the Central Government by the end of August following the year to which the annual report relates to enable the Central Government to take action as required under Section 14 of the Act.[F.No. 9-61/90-WW]S.K. GUHA, Jt. Secy.Form B[See Rule 4(12)]Annual ReportAnnual Report for, the financial year April 19.....19.....