Calcutta High Court (Appellete Side)
Bengal Brick Field Owners' Association ... vs West Bengal Housing Infrastructure ... on 8 August, 2022
68-73. 08.08.2022
Ct. No.6
Tanmoy
M.A.T. 1069 of 2015
Bengal Brick Field Owners' Association & Ors.
-Versus-
West Bengal Housing Infrastructure Development Corporation
Limited & Ors.
With
IA No: C.A.N. 1 of 2018 (Old No: C.A.N. 4370 of 2018)
With
IA No: C.A.N. 2 of 2020
With
M.A.T. 1174 of 2015
Swadhin Kumar Sadhu
-Versus-
West Bengal Housing Infrastructure Development Corporation
Limited & Ors.
With
IA No: C.A.N. 2 of 2017 (Old No: C.A.N. 1345 of 2017)
With
M.A.T. 1763 of 2015
Ajay Tibrewal & Ors.
-Versus-
West Bengal Housing Infrastructure Development Corporation
Limited & Ors.
With
IA No: C.A.N. 2 of 2016 (Old No: C.A.N. 1278 of 2016)
With
F.M.A. 2752 of 2015
Shivmangal Securities Pvt. Ltd. & Ors.
-Versus-
West Bengal Housing Infrastructure Development Corporation
Limited & Ors.
With
M.A.T. 1129 of 2015
Hi-Tech Hatch Fresh Pvt. Ltd. & Ors.
-Versus-
West Bengal Housing Infrastructure Development Corporation
Limited & Ors.
With
IA No: C.A.N. 1 of 2018 (Old No: C.A.N. 4817 of 2018)
With
IA No: C.A.N. 2 of 2020
With
M.A.T. 1309 of 2015
Prabir Kumar Talukdar
-Versus-
West Bengal Housing Infrastructure Development Corporation
Limited & Ors.
With
IA No: C.A.N. 1 of 2018 (Old No: C.A.N. 4709 of 2018)
With
IA No: C.A.N. 2 of 2020
With
IA No: C.A.N. 3 of 2021
Mr. Amlan Jyoti Sengupta, Adv.,
Mr. Rahul Sengupta, Adv.
...for the appellants in
M.A.T. 1069 of 2015.
2
Mr. Anindya Lahiri, Adv.
...for the appellants in
M.A.T. 1174 of 2015,
M.A.T. 1763 of 2015,
M.A.T. 1129 of 2015 &
M.A.T. 1309 of 2015.
Mr. Nawal Kishore Agarwal, (in-person)
... for the appellants in
F.M.A. 2752 of 2015.
Mr. Jishnu Chowdhury, Adv.,
Mr. Chayan Gupta, Adv.,
Mr. Sandip Dasgupta, Adv.,
Mr. Saaqib Siddiqui, Adv.,
Mr. Aviroop Mitra, Adv.
...for the WBHIDCO.
Md. T.M. Siddiqui, Ld. A.G.P.
...for the State.
Mr. Aniruddha Chattterjee, Ld. Sr. Adv.,
Mr. Rahul Karmakar, Adv.,
Mr. Uttiyo Mallick, Adv.,
Mr. Sounak Mukherjee, Adv.
...for the respondent no.16 in
M.A.T. 1069 of 2015, M.A.T. 1129 of 2015 & M.A.T. 1309 of 2015.
Heard Mr. Lahiri, learned Advocate appearing for the appellants. He does not conclude.
List the matter once again on August 10, 2022 (Wednesday) at 12:15 p.m. marked 'part-heard'.
(Rai Chattopadhyay, J.) (Arijit Banerjee, J.)