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State of Rajasthan - Section

Section 98 in Rajasthan Panchayati Raj Act, 1994

98. Delegation of Powers.

- The State Government may, by notification in the official Gazette, delegate -
(a)all or any of its power under this Act to any officer or authority subordinate to it, and
(b)all or any of the powers of the officer-in-charge of Panchayat under this Act to any other officer or authority.