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[Cites 0, Cited by 0] [Section 11A] [Entire Act]

State of Odisha - Subsection

Section 11A(1) in The Shri Jagannath Temple Rules, 1960

(1)The Sub-committees constituted under Section 15-A shall each have three members as specified below :
Finance Sub-committee -  
(a) Collector of the district of Puri or the member nominated inhis place under the proviso to Sub-section (1) of Section 6 Presidentex officio
(b) the Administrator Memberex officio
(c) one person to be selected by the Committee from amongst thenon-official members of the Committee Member
NitiSub-committee -  
(a) the Administrator Presidentex officio
(b) the member nominated under Clause (d) of Sub-section (1) ofSection 6 Memberex officio
(c) one person to be selected by the Committee from amongst thenon-official members of the Committee Member
Ratna Bhandar Sub-committee -  
(a) Collector of the district of Puri or the member nominated inhis place under the proviso to Sub-section (1) of Section 6. Presidentex officio
(b) the Administrator Memberex-officio
(c) one person to be selected by the Committee from amongst thenon-official members of the Committee. Member