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[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

State of Telangana - Subsection

Section 3(4)(c) in Telangana (Agricultural Produce and Livestock) Markets Act, 1966

(c)[ declare a new notified area by separation of area from any notified area or by uniting two or more notified areas or parts thereof or by uniting any area to a part of any notified area: [Inserted by Act No.1 of 1971.]