Supreme Court - Daily Orders
Master Ayush vs The Branch Manager, Reliance General ... on 10 March, 2022
Bench: Hemant Gupta, V. Ramasubramanian
ITEM NO.7 COURT NO.11 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 7238-7239/2021
(Arising out of impugned final judgment and order dated 07-09-2020
in MFA No. 3077/2014 07-09-2020 in MFA No. 8297/2014 passed by the
High Court Of Karnataka At Bengaluru)
MASTER AYUSH Petitioner(s)
VERSUS
THE BRANCH MANAGER, RELIANCE GENERAL INSURANCE
CO. LTD. AND ANR. ETC. Respondent(s)
Date : 10-03-2022 These petitions were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE HEMANT GUPTA
HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
For Petitioner(s) Mr. Shekhar G. Devasa, Adv.
Mr. Manish Tiwari, Adv.
Mr. Shashi Bhushan Nagar, Adv.
Ms. Satvisa Pattanayak, Adv.
for M/s. Devasa & Co., AOR
For Respondent(s) Mr. Shashank Manish, AOR
UPON hearing the counsel the Court made the following
O R D E R
Perused the letter circulated by learned counsel for Respondent No. 1 seeking adjournment for filing counter affidavit.
List on 21.03.2022.
(JAYANT KUMAR ARORA) (RENU BALA GAMBHIR)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Jayant Kumar Arora
Date: 2022.03.12
13:13:47 IST
Reason: