Allahabad High Court
Kamta Singh Yadav & 2 Ors. vs State Of U.P. & Another on 29 July, 2010
Author: Yogendra Kumar Sangal
Bench: Yogendra Kumar Sangal
Court No. - 10 Case :- U/S 482/378/407 No. - 275 of 2008 Petitioner :- Kamta Singh Yadav & 2 Ors. Respondent :- State Of U.P. & Another Petitioner Counsel :- Salil Kumar Srivastava Respondent Counsel :- Govt. AdVocate,Mahesh Kumar Hon'ble Yogendra Kumar Sangal,J.
C. M. Application No. 51192 of 2010 This is second bail application in pending appeal. On the request of learned counsel for the applicants, list the matter in next month. Order Date :- 29.7.2010 Rakesh/-