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Allahabad High Court

Kamta Singh Yadav & 2 Ors. vs State Of U.P. & Another on 29 July, 2010

Author: Yogendra Kumar Sangal

Bench: Yogendra Kumar Sangal

Court No. - 10
Case :- U/S 482/378/407 No. - 275 of 2008

Petitioner :- Kamta Singh Yadav & 2 Ors.

Respondent :- State Of U.P. & Another

Petitioner Counsel :- Salil Kumar Srivastava
Respondent Counsel :- Govt. AdVocate,Mahesh Kumar

Hon'ble Yogendra Kumar Sangal,J.

C. M. Application No. 51192 of 2010 This is second bail application in pending appeal. On the request of learned counsel for the applicants, list the matter in next month. Order Date :- 29.7.2010 Rakesh/-