Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Kerala - Section Section 5A in Kerala Payment of Subsistence Allowance Act, 1972 5A. [ Act not to apply to certain establishments. [Inserted by 3 Act 1 of 1979 Section.] - Nothing contained in this Act shall apply to any public sector undertaking of the Central Government.]
