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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of West Bengal - Subsection

Section 3(xiii) in The West Bengal Universities and Colleges (Administration and Regulation) Act, 2017

(xiii)"Government-aided college" means a college receiving grants from the state Government under the pay packet Scheme irrespective of the fact that the administration of such a college is run by a minority, but does not include a Government College;