Section 11(b) in Competition Commission of India (Procedure in regard to the transaction of business relating to combinations) Regulations, 2011
(b)where the notice is filed in Form II, the fee payable shall be [rupees sixty five lakh (Rs. 65,00,000) only.] [Substituted 'rupees fifty lakhs (Rs. 50,00,000) only;' by Notification F. No. CCI/CD/Amend/Comb. Regl./2019(2), dated 30.10.2019.]
