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[Cites 0, Cited by 0] [Section 208(2)] [Section 208] [Entire Act]

State of Chattisgarh - Subsection

Section 208(2)(a) in Chhattisgarh Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(a)to identify probable causes of accident and unsafe practices in building or other construction work and to suggest remedial measures ;