Bombay High Court
University Of Mumbai vs Mumbai Vidyapeeth Kamgar Sanghatana on 27 November, 2018
10 wp 2976 of 2018
vks
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO.2976 OF 2018
Mumbai Vidyapeeth Kamgar
Sanghatana ... Petitioner
V/s.
University of Mumbai ... Respondent.
ALONGWITH
WRIT PETITION (ST) NO.2138 OF 2018
University of Mumbai
Through Registrar ... Petitioner
V/s.
Avinash Ratnakar Gulekar
and 12 ors ... Respondents.
ALONGWITH
WRIT PETITION (ST) NO.2139 OF 2018
University of Mumbai
Through Registrar ... Petitioner
V/s.
Mumbai Vidyapeeth Kamgar
Sanghatana ... Respondent.
ALONGWITH
WRIT PETITION (ST) NO.2147 OF 2018
University of Mumbai
Through Registrar ... Petitioner
V/s.
Sujata Sandeep Sawant
and 11 ors ... Respondents.
ALONGWITH
WRIT PETITION NO.2995 OF 2018
Sujata Sandeep Sawant
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and 11 ors ... Petitioners
V/s.
University of Mumbai,
Through it's Registrar, ... Respondent.
ALONGWITH
WRIT PETITION NO.2992 OF 2018
Avinash Ratnakar Gulekar
and 10 ors ... Petitioners
V/s.
University of Mumbai
Through it's Registrar ... Respondents.
ALONGWITH
WRIT PETITION (L) NO.2483 OF 2018
University of Mumbai ... Petitioner
V/s.
Harish Ashok Sansare
and 5 ors ... Respondents.
ALONGWITH
WRIT PETITION (L) NO.2484 OF 2018
University of Mumbai ... Petitioner
V/s.
Arjun Jeetnarayan Singh
and 7 ors ... Respondents.
ALONGWITH
WRIT PETITION (L) NO.2485 OF 2018
University of Mumbai
Through Registrar ... Petitioner
V/s.
Pratap Mahadev Gaikwad
and 82 ors ... Respondents.
ALONGWITH
WRIT PETITION (L) NO.2486 OF 2018
University of Mumbai ... Petitioner
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V/s.
Sonvane Kiran Baburao and
and 13 ors ... Respondents.
ALONGWITH
WRIT PETITION (L) NO.2487 OF 2018
University of Mumbai ... Petitioner
V/s.
Mumbai Vidyapeeth Kamgar
Sanghatana ... Respondents.
ALONGWITH
WRIT PETITION (L) NO.3510 OF 2018
Santosh N. Nepale and
anr ... Petitioners
V/s.
University of Mumbai ... Respondents.
ALONGWITH
CIIVL APPELLATE JURISDICTION
CIVIL WRIT PETITION NO.12139 OF 2018
Sonavane Kiran Baburao
and ors ... Petitioners
V/s.
University of Mumbai
Through it's Registrar ... Respondent.
Mr. S. C. Naidu a/w Mr. T.R. Yadav and Mr. Ramesh
Asawa, for the Petitioner in W.P. No.2796 of 2018, W.P.
No.3510 of 2018, and for respondent in W.PL No.2139
of 2018 and for respondent Nos. 1 to 8 in WPL No.2484
of 2018.
Mr. P.M. Palshikar a/w Mr. Mahesh Shukla for the
Petitioner in WPL No.2138 of 2018, WPL No.2139 of
2018, WPL No.2147 of 2018., WPL No.2483 of 2018,
WPL No.2484 of 2018, WPL No.2485 of 2018, WPL
No.2486 of 2018 and WPL No.2487 of 2018.
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Ms. Swati Sharma I/by Anjali Purav for the petitioner
in W.P. No.2995 of 2018 and W.P. No.2992 of 20018
Mr. D.S. Hatle a/w Deepak Jamsandekar for
respondent Nos. 1 to 5 inWPL No.2483 of 2018.
Mr. K. S. Bapat i/by Avinash Fatangare, for the
Petitioner in W.P. No.12139 of 2018,
Mr. for respondent
CORAM : DR.SHALINI PHANSALKAR-JOSHI, J.
DATE : 27 th NOVEMBER, 2018. P.C. : 1] With the consent of learned counsels for the parties, all
these Writ Petitions are kept for final hearing at 3.00 p.m. on 09.01.2019.
2] The ad-interim order dated 1st August, 2018 granted by this Court to the effect that "none of the parties shall change the status quo" is extended till next date.
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