Delhi High Court - Orders
Balaji Steel Trade vs Fludor Benin S.A. & Ors on 9 February, 2024
Author: Dinesh Kumar Sharma
Bench: Dinesh Kumar Sharma
$~35
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 544/2023, I.A. 14901/2023, I.A. 16015/2023, I.A.
16877/2023, I.A. 19362/2023, I.A. 491/2024
BALAJI STEEL TRADE ..... Plaintiff
Through: Mr. Tejas Karia, Ms. Shruti
Sabharwal, Mr. Nishant Doshi, Mr.
Nitin Sharma, Mr.Samarth Madan,
Mr. Ankit Juneja, Mr.Abhinav
Mathur, Mr. Nitesh Shrivastava, Mr.
Manish Parmar, Mrs.Nitya Nath and
Mr.Raghav Bedi, advts.
versus
FLUDOR BENIN S.A. & ORS. ..... Defendants
Through: Mr.Rajiv Nayar, Sr.Adv. with
Mr.Abhijnan Jha, Ms.Urvashi Mishra
and Mr.Arnab Ray, Advts.
CORAM:
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
% 09.02.2024 Part arguments heard.
List for further arguments on 20.02.2024.
DINESH KUMAR SHARMA, J FEBRUARY 9, 2024 rb This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 15/02/2024 at 20:38:55