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State of Andhra Pradesh - Section

Section 44 in Jawaharlal Nehru Technological Universities Act, 2008

44. Appoint of first Vice-Chancellor.

(1)Notwithstanding anything in this Act and the Statutes, the first Vice-Chancellor shall be appointed by the Government and his salary and conditions of service shall also be fixed by it. He shall hold office for a term, fixed by the Government but not exceeding three years.