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[Cites 0, Cited by 0] [Section 74(3)] [Section 74] [Entire Act]

State of Uttar Pradesh - Subsection

Section 74(3)(d) in The Greater Noida Industrial Development Area Building Regulations, 1992

(d)The minimum width of an internal staircase shall be 1.00 mtr., except in case of residential buildings including group housing where minimum width shall be 0.90 mtr.