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State of Jharkhand - Section

Section 39 in The Jharkhand Agricultural Produce Markets Rules, 2000

39. Counting to be continuous.

- The Election Officer shall, as far as practicable, proceed continuously with the counting of votes and shall during any necessary interval when the counting has to be suspended, place the ballot paper packets and all other documents relating to the election under his own seal and seals of such candidates or their agents as may desire to affix them; and shall take adequate precaution for safe custody of said articles.