Section 1 in The Institutes of Technology Act, 1961
1. Short title and commencement.
(1)This Act may be called the Institutes of Technology Act, 1961.(2)It shall come into force on such [date] [1st April, 1962; vide Notification No. S.O. 929, dated the 23rd March, 1962 Gazette of India. Pt. II. Section 3(ii) p. 867] as the Central Government may, by notification in the Official Gazette, appoint, and different dates may be appointed for different provisions of this Act.
