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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Himachal Pradesh - Subsection

Section 11(2)(vi) in H.P. Agricultural and Horticultural Produce Marketing (Development And Regulation) Act, 2005

(vi)to publish annually at the close of the year its progress report, balance sheet and statement of assets and liabilities and send copies thereof to each member of the Board and the State Government;