Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 19 in Chandigarh Advertisement Control Order, 1954 19. Where any advertisement is required under this Order to be removed, the removal thereof shall be carried out to the satisfaction of the Chief Administrator.
