15. Publication of nominations received [Section 14(2)].
- Immediately after expiry of the time, specified for receipt of nomination, the returning officer shall publish at his office in Urdu, Hindi, Punjabi and English language a list in Form 'F' of all the nominations received, with a notice that the nomination papers shall be taken up by the returning officer for scrutiny at such place, date and time, as may be specified by him.
