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[Cites 0, Cited by 0] [Section 87C] [Entire Act]

State of Odisha - Subsection

Section 87C(ii) in The Orissa Factories Rules, 1950

(ii)The certifying surgeon shall fix such date and place and time as may be mutually convenient for the attendance of persons wishing to obtain certificates of age and physical fitness. He shall give notice of the place, date and time thus fixed to the manager of the factory within the local limits for which he is appointed.